Puja Gupta vs The State Of U.P.Thru ...
2015 Latest Caselaw 2786 ALL

Citation : 2015 Latest Caselaw 2786 ALL
Judgement Date : 29 September, 2015

Allahabad High Court

Puja Gupta vs The State Of U.P.Thru ... on 29 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5694 of 2015
 

 
Petitioner :- Puja Gupta
 
Respondent :- The State Of U.P.Thru Prin.Secy.Secondary Edu.Lko.& Ors.
 
Counsel for Petitioner :- Kapil Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed by the learned Standing Counsel six weeks' time is allowed for filing counter affidavit. Petitioner may file rejoinder affidavit in next four weeks.

List immediately after the expiry of the aforesaid period before the appropriate bench.

Order Date :- 29.9.2015

MH/-

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