C/M Faridi Memorial Inter College ... vs State Of U.P. Thru' Secy. ...
2015 Latest Caselaw 2744 ALL

Citation : 2015 Latest Caselaw 2744 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

C/M Faridi Memorial Inter College ... vs State Of U.P. Thru' Secy. ... on 28 September, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 67637 of 2005
 

 
Petitioner :- C/M Faridi Memorial Inter College & Another
 
Respondent :- State Of U.P. Thru' Secy. Madhyamik Shiksha & Others
 
Counsel for Petitioner :- Khalil Ahmad Ansari
 
Counsel for Respondent :- C.S.C.,K.D. Tiwari
 

 
Hon'ble Yashwant Varma,J.

This writ petition has been listed under the heading "Group of Cases Likely to be Infructuous (With Objection)". Learned counsel for the petitioner has pointed out that cause of action survives.

Accordingly, let this matter be posted before the appropriate Bench after two weeks.

Order Date :- 28.9.2015

Arun K. Singh

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