Smt. Ram Pati Mishra vs Dr.Vijay Laxmi Director General ...
2015 Latest Caselaw 2719 ALL

Citation : 2015 Latest Caselaw 2719 ALL
Judgement Date : 28 September, 2015

Allahabad High Court

Smt. Ram Pati Mishra vs Dr.Vijay Laxmi Director General ... on 28 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 2029 of 2014
 

 
Applicant :- Smt. Ram Pati Mishra
 
Opposite Party :- Dr.Vijay Laxmi Director General Family Planning Jagat & Ors.
 
Counsel for Applicant :- Asok Pande,Dhirendra Kumar Mishra
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Vide order dated 22.5.2015, Standing Counsel was directed to ensure compliance of the court's order. It appears that despite sufficient opportunity, the order of the writ court has not been complied with.

List this case on 12.10.2015. If the order of the writ court is not complied with, the opposite party no.1 will appear in person on the date fixed.

Order Date :- 28.9.2015

MH/-

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