Swarath Ram And 5 Ors vs State Of U.P. And 2 Others
2015 Latest Caselaw 2566 ALL

Citation : 2015 Latest Caselaw 2566 ALL
Judgement Date : 22 September, 2015

Allahabad High Court

Swarath Ram And 5 Ors vs State Of U.P. And 2 Others on 22 September, 2015

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- APPLICATION U/S 482 No. - 32130 of 2014
 

 
Applicant :- Swarath Ram And 5 Ors
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Ram Surat Saroj,Jyoti Bhushan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pramod Kumar Srivastava,J.

Counsel for the applicant prays for one week time to file rejoinder affidavit.

He is granted a week's time for the same.

List thereafter.

Order Date :- 22.9.2015

SKS

Download the LatestLaws.com Mobile App