Bal Mukund Tripathi {N-State} vs U.P.State Road Transport Corp.
2015 Latest Caselaw 3391 ALL

Citation : 2015 Latest Caselaw 3391 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Bal Mukund Tripathi {N-State} vs U.P.State Road Transport Corp. on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2908 of 1998
 

 
Petitioner :- Bal Mukund Tripathi {N-State}
 
Respondent :- U.P.State Road Transport Corp.
 
Counsel for Petitioner :- C.P.M. Tripathi,C.P.M.Tripathi,Dharmendra Pratap Singh,Narendra Kumar Pandey,Pradeep Verma,R.S.Tripathi,Vijay Prakash Shukla
 
Counsel for Respondent :- Km. Vina Sinha,Akhter Abbas,C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Parties have concluded their arguments.

Judgment reserved.

Order Date :- 16.10.2015

MH/-

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