Laxmi Kant Dixit vs State Of U.P.Through ...
2015 Latest Caselaw 3290 ALL

Citation : 2015 Latest Caselaw 3290 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Laxmi Kant Dixit vs State Of U.P.Through ... on 15 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2392 of 1999
 

 
Petitioner :- Laxmi Kant Dixit
 
Respondent :- State Of U.P.Through Secy.Industries
 
Counsel for Petitioner :- S.K.Kalia,Laxmi Kant Pathak,U.N.Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

A week's time is allowed to the Standing Counsel for bringing on record the the seniority list of Binder/Assistant Binder.

List in the next month.

Order Date :- 15.10.2015

MH/-

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