Teachers Association & Others vs State Of U.P. & Others
2015 Latest Caselaw 2874 ALL

Citation : 2015 Latest Caselaw 2874 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Teachers Association & Others vs State Of U.P. & Others on 1 October, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 54256 of 2009
 

 
Petitioner :- Teachers Association & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Niraj Tiwari
 
Counsel for Respondent :- C.S.C.,Mahendra Kumar
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioners points out that Sri Bhanu Pratap Singh now represents the Basic Education Officer.

Accordingly, let this petition be listed again on 29 October 2015 before the appropriate Court.

Sri Singh may file his replies on this petition in the meanwhile.

Learned counsel for the petitioners undertakes to inform Sri Singh of this order passed today in writing.

Order Date :- 1.10.2015

Arun K. Singh

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