Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Adesh Kumar & Ors. vs Sunil Kumar, Prin. Secy. Social ...
2015 Latest Caselaw 2867 ALL

Citation : 2015 Latest Caselaw 2867 ALL
Judgement Date : 1 October, 2015

Allahabad High Court
Adesh Kumar & Ors. vs Sunil Kumar, Prin. Secy. Social ... on 1 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1709 of 2015
 

 
Applicant :- Adesh Kumar & Ors.
 
Opposite Party :- Sunil Kumar, Prin. Secy. Social Welfare & Ors.
 
Counsel for Applicant :- Ranjana Agnihotri,Sandeep Tiwari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Affidavit of compliance filed on behalf of the opposite party no. 1,2 & 3 are taken on record.

Objection/reply, if any, may be filed within a week.

List thereafter.

Order Date :- 1.10.2015

Arvind

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter