Surendra Singh vs State Of U.P. & Others
2015 Latest Caselaw 2865 ALL

Citation : 2015 Latest Caselaw 2865 ALL
Judgement Date : 1 October, 2015

Allahabad High Court

Surendra Singh vs State Of U.P. & Others on 1 October, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - A No. - 66843 of 2008
 

 
Petitioner :- Surendra Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anil Bhushan
 
Counsel for Respondent :- C.S.C.,G.K. Singh,Kamlesh Shukla,R.P. Upadhyay,Yogendra Kr. Srivastava
 

 
Hon'ble Yashwant Varma,J.

This matter shall stand adjourned today on account of the illness slip of Sri Yogendra Kumar Srivastava, learned counsel for the respondent.

Sri Adarsh Bhushan has stated urgency in the matter. Accordingly, list this matter again in the next cause list before the appropriate Court.

Order Date :- 1.10.2015

Arun K. Singh

Download the LatestLaws.com Mobile App