Susheel Kumar vs State Of U.P.Thru. Secy.Home ...
2015 Latest Caselaw 4851 ALL

Citation : 2015 Latest Caselaw 4851 ALL
Judgement Date : 30 November, 2015

Allahabad High Court

Susheel Kumar vs State Of U.P.Thru. Secy.Home ... on 30 November, 2015

Bench: Ajai Lamba, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5682 of 2015
 

 
Petitioner :- Susheel Kumar
 
Respondent :- State Of U.P.Thru. Secy.Home Deptt. & 2 Ors.
 
Counsel for Petitioner :- Kuldeep Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Pratyush Kumar,J.

On the request of learned counsel for the prosecuting agency, list on 11.1.2016.

Order Date :- 30.11.2015

MT**

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