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Ganga Sagar Kori vs The State Of U.P.
2015 Latest Caselaw 4738 ALL

Citation : 2015 Latest Caselaw 4738 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Ganga Sagar Kori vs The State Of U.P. on 27 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8166 of 2015
 

 
Applicant :- Ganga Sagar Kori
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Samrat Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

Learned counsel for the applicant prays for and is granted two week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 27.11.2015

A.

 

 

 
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