Prashant Dubey Alias Lalji vs State Of U.P.
2015 Latest Caselaw 4683 ALL

Citation : 2015 Latest Caselaw 4683 ALL
Judgement Date : 26 November, 2015

Allahabad High Court

Prashant Dubey Alias Lalji vs State Of U.P. on 26 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 5329 of 2015
 

 
Appellant :- Prashant Dubey Alias Lalji
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ansar Ahmad
 
Counsel for Respondent :- G.A.,Sikandar B. Kochar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Connect with Criminal Appeal No. 5047 of 2015.

Let the records of the Court below be called for by the next date.

Learned A.G.A. may file objection, if any, to the the bail application by the next date.

List after four weeks.

Order Date :- 26.11.2015

Ashish Pd.

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