State Of U.P. vs Sharda Prasad Dixit And Another
2015 Latest Caselaw 4465 ALL

Citation : 2015 Latest Caselaw 4465 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

State Of U.P. vs Sharda Prasad Dixit And Another on 23 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- GOVERNMENT APPEAL No. - 5128 of 2015
 

 
Appellant :- State Of U.P.
 
Respondent :- Sharda Prasad Dixit And Another
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Issue notice to the accused-respondents no.1 and 2 fixing a date in the second week of January, 2016. Steps be taken by speed post.

All the respondents may file counter affidavit by the next date of listing.

Order Date :- 23.11.2015

Ashish Pd.

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