Smt. Kalawati Sahu vs The State Of U.P And Anr.
2015 Latest Caselaw 4443 ALL

Citation : 2015 Latest Caselaw 4443 ALL
Judgement Date : 23 November, 2015

Allahabad High Court

Smt. Kalawati Sahu vs The State Of U.P And Anr. on 23 November, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- U/S 482/378/407 No. - 5217 of 2013
 

 
Applicant :- Smt. Kalawati Sahu
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Smt. Nalini Jain
 
Counsel for Opposite Party :- Govt. Advocate,Manoj Sahu,Yudhisthir Lal Misra
 

 
Hon'ble Bala Krishna Narayana,J.

Case is passed over on account of illness slip sent by Smt. Nalini Jain, learned counsel for the applicant.

Order Date :- 23.11.2015

Faridul

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