Citation : 2015 Latest Caselaw 4198 ALL
Judgement Date : 18 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10353 of 2015 Applicant :- Natthu Raidas @ Chhedi ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Anjani Kumar Dvivedi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
This is second bail application.
List with previous papers before the appropriate bench.
Order Date :- 18.11.2015
A.
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