Imran Zaheer vs State Of U P Thr.Secy.Basic ...
2015 Latest Caselaw 4188 ALL

Citation : 2015 Latest Caselaw 4188 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Imran Zaheer vs State Of U P Thr.Secy.Basic ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5087 of 2009
 

 
Petitioner :- Imran Zaheer
 
Respondent :- State Of U P Thr.Secy.Basic Education Civil Sectt.Lko.
 
Counsel for Petitioner :- Ajeet Kumar
 
Counsel for Respondent :- C.S.C.,D R Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Ajeet Kumar, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 18.11.2015

Arvind

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