Vipin Kumar Gupta vs The State Of U.P.
2015 Latest Caselaw 4186 ALL

Citation : 2015 Latest Caselaw 4186 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Vipin Kumar Gupta vs The State Of U.P. on 18 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10356 of 2015
 

 
Applicant :- Vipin Kumar Gupta
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted two weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter

Order Date :- 18.11.2015

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