Om Prakash Srivastava vs Hon'Ble High Court Of Judicature ...
2015 Latest Caselaw 4168 ALL

Citation : 2015 Latest Caselaw 4168 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Om Prakash Srivastava vs Hon'Ble High Court Of Judicature ... on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6627 of 2006
 

 
Petitioner :- Om Prakash Srivastava
 
Respondent :- Hon'Ble High Court Of Judicature Of Allahabad & 5 Ors.
 
Counsel for Petitioner :- Manjive Shukla,
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Majive Shukla, Advocate is reported to be ill.

Accordingly, the case is adjourned. List in the next month.

Order Date :- 17.11.2015

MH/-

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