Smt. Smeena Thru Her Husband ... vs State Of U.P.And Anr.
2015 Latest Caselaw 4163 ALL

Citation : 2015 Latest Caselaw 4163 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Smt. Smeena Thru Her Husband ... vs State Of U.P.And Anr. on 17 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 368 of 2015
 

 
Petitioner :- Smt. Smeena Thru Her Husband Sanjay Tewari
 
Respondent :- State Of U.P.And Anr.
 
Counsel for Petitioner :- Mohd.Sartaj Ahmad
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner prays for and is granted 15 days time to file supplementary affidavit annexing the certain document.

List thereafter.

Order Date :- 17.11.2015

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