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Rajendra Kumar Saroj And 4 Others vs State Of U.P. And 3 Others
2015 Latest Caselaw 4161 ALL

Citation : 2015 Latest Caselaw 4161 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Rajendra Kumar Saroj And 4 Others vs State Of U.P. And 3 Others on 17 November, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14034 of 2014
 

 
Petitioner :- Rajendra Kumar Saroj And 4 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- C.J. Yadav,Sheo Ram Singh
 
Counsel for Respondent :- Govt. Advocate,Rajesh Kumar Bind
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Respondents are granted two weeks time to file counter affidavit. Learned A.G.A. shall also disclose in his counter affidavit the current status of the investigation.

List this case on 7.12.2015.

Order Date :- 17.11.2015

OP

 

 

 
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