Prem Prkash Srivastava & Ors. vs Ramesh Mishra, Collector, Hardoi
2015 Latest Caselaw 4160 ALL

Citation : 2015 Latest Caselaw 4160 ALL
Judgement Date : 17 November, 2015

Allahabad High Court

Prem Prkash Srivastava & Ors. vs Ramesh Mishra, Collector, Hardoi on 17 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 894 of 2015
 

 
Applicant :- Prem Prkash Srivastava & Ors.
 
Opposite Party :- Ramesh Mishra, Collector, Hardoi
 
Counsel for Applicant :- Pramendra Kumar Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Affidavit of compliance is taken on record. Reply,if any, may be filed within three days.

List this case on 7.12.2015.

Order Date :- 17.11.2015

MH/-

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