Manoj Verma And 3 Others vs State Of U.P.
2015 Latest Caselaw 3892 ALL

Citation : 2015 Latest Caselaw 3892 ALL
Judgement Date : 4 November, 2015

Allahabad High Court

Manoj Verma And 3 Others vs State Of U.P. on 4 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 2582 of 2015
 

 
Appellant :- Manoj Verma And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,Anshul Tiwari,V.P. Srivastava
 
Counsel for Respondent :- Govt.Advocate,Anurag Sharma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Record of the court below may be called for. Learned A.G.a. may file objection, if any, within four weeks.

List thereafter.

Order Date :- 4.11.2015

Ashish Pd.

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