Santosh Kumar Shukla vs State Bank Of Bikaner & Jaipur Thru ...
2015 Latest Caselaw 3830 ALL

Citation : 2015 Latest Caselaw 3830 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Santosh Kumar Shukla vs State Bank Of Bikaner & Jaipur Thru ... on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7732 of 2007
 

 
Petitioner :- Santosh Kumar Shukla
 
Respondent :- State Bank Of Bikaner & Jaipur Thru Chairman & Anr.
 
Counsel for Petitioner :- Manish Kumar Pandey,Y.K.Mishra
 
Counsel for Respondent :- Abdul Moin,Abhinav N. Trivedi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Y.K.Mishra, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

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