Smt. Usha Devi vs The State Of U.P.Thru ...
2015 Latest Caselaw 3807 ALL

Citation : 2015 Latest Caselaw 3807 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Smt. Usha Devi vs The State Of U.P.Thru ... on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5072 of 2002
 

 
Petitioner :- Smt. Usha Devi
 
Respondent :- The State Of U.P.Thru Princ.Secy.,Home (Police) Deptt.,Lko.
 
Counsel for Petitioner :- Smt. Usha Devi,Amit Bose,Girja Dayal,Manjive Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Manjive Shukla, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

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