Kanchan Singh And Another vs Additional Commissioner ...
2015 Latest Caselaw 3747 ALL

Citation : 2015 Latest Caselaw 3747 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Kanchan Singh And Another vs Additional Commissioner ... on 2 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 48189 of 2015
 

 
Petitioner :- Kanchan Singh And Another
 
Respondent :- Additional Commissioner (Judicial) Moradabad Div.& 5 Ors.
 
Counsel for Petitioner :- Anand Mohan Pandey,Rakesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.,K. Ajit
 

 
Hon'ble Abhinava Upadhya,J.

Put up tomorrow.

Order Date :- 2.11.2015

Lbm/-

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