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Sri Prakash Yadav @ Taxi Yadav vs State Of U.P.
2015 Latest Caselaw 3732 ALL

Citation : 2015 Latest Caselaw 3732 ALL
Judgement Date : 2 November, 2015

Allahabad High Court
Sri Prakash Yadav @ Taxi Yadav vs State Of U.P. on 2 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 81 of 2015
 

 
Applicant :- Sri Prakash Yadav @ Taxi Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Srivastava,Ajay Pratap
 
Counsel for Opposite Party :- Govt.Advocate,Ishan Baghel,Nisar Ahmed
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 2.11.2015

A.

 

 

 
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