Roshan Lal vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 3718 ALL

Citation : 2015 Latest Caselaw 3718 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Roshan Lal vs State Of U.P. And 3 Ors. on 2 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 44083 of 2015
 

 
Petitioner :- Roshan Lal
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ramesh Pundir,Smt. Rekha Pundir
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Put up tomorrow.

Order Date :- 2.11.2015

Lbm/-

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