Arun Kumar And Another vs State Of U.P. And 4 Others
2015 Latest Caselaw 782 ALL

Citation : 2015 Latest Caselaw 782 ALL
Judgement Date : 29 May, 2015

Allahabad High Court

Arun Kumar And Another vs State Of U.P. And 4 Others on 29 May, 2015

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 31392 of 2015
 

 
Petitioner :- Arun Kumar And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Satish Solanki
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Case is called in revised turn.

The learned counsel for the petitioner is not present.

Learned Standing Counsel informs that notification dated 3.3.2015 was challenged before the regular Bench, which has been dismissed and the notification has been approved.

This petition is accordingly, dismissed.

Order Date :- 29.5.2015

Ashish Pd.

Download the LatestLaws.com Mobile App