Mohammad Hinde Ajad vs State Of U.P. And Another
2015 Latest Caselaw 774 ALL

Citation : 2015 Latest Caselaw 774 ALL
Judgement Date : 29 May, 2015

Allahabad High Court

Mohammad Hinde Ajad vs State Of U.P. And Another on 29 May, 2015

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 31567 of 2015
 

 
Petitioner :- Mohammad Hinde Ajad
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Awadhesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

List before appropriate Bench along with Writ -A No. 67782 of 2014.

The case is released from assignment.

Order Date :- 29.5.2015

Ashish Pd.

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