Smt. Shahnaz vs Smt. Mallo
2015 Latest Caselaw 749 ALL

Citation : 2015 Latest Caselaw 749 ALL
Judgement Date : 28 May, 2015

Allahabad High Court

Smt. Shahnaz vs Smt. Mallo on 28 May, 2015

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 22997 of 2015
 

 
Petitioner :- Smt. Shahnaz
 
Respondent :- Smt. Mallo
 
Counsel for Petitioner :- S.R. Verma,Deepak Kumar Verma
 
Counsel for Respondent :- Santosh Kesarwani
 

 
Hon'ble Suneet Kumar,J.

List has been revised. None is present to press this petition.

List in the week commencing 6th July, 2015

It is made clear that the pendency of writ petition would not mean that the proceedings of the Court below has been stayed.

Order Date :- 28.5.2015

Ashish Pd.

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