Pramod Kumar Goel And 4 Others vs State Of U.P. & Another
2015 Latest Caselaw 744 ALL

Citation : 2015 Latest Caselaw 744 ALL
Judgement Date : 28 May, 2015

Allahabad High Court

Pramod Kumar Goel And 4 Others vs State Of U.P. & Another on 28 May, 2015

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- APPLICATION U/S 482 No. - 14902 of 2015
 

 
Applicant :- Pramod Kumar Goel And 4 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kapil Tyagi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, list on 15th July, 2015.

Order Date :- 28.5.2015

Priyanka

Download the LatestLaws.com Mobile App