Smt. Anupurna Jaiswal vs Indian Oil Corp. Ltd. And 3 Ors.
2015 Latest Caselaw 472 ALL

Citation : 2015 Latest Caselaw 472 ALL
Judgement Date : 11 May, 2015

Allahabad High Court

Smt. Anupurna Jaiswal vs Indian Oil Corp. Ltd. And 3 Ors. on 11 May, 2015

Bench: Vikram Nath, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 15151 of 2015
 

 
Petitioner :- Smt. Anupurna Jaiswal
 
Respondent :- Indian Oil Corp. Ltd. And 3 Ors.
 
Counsel for Petitioner :- Siddhartha Srivastava,Himanshu Srivastava
 
Counsel for Respondent :- Sanjiv Singh
 

 
Hon'ble Vikram Nath,J.

Hon'ble Anjani Kumar Mishra,J.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 11.5.2015

Priyanka

Download the LatestLaws.com Mobile App