Rajnees And 5 Others vs State Of U.P. & Another
2015 Latest Caselaw 465 ALL

Citation : 2015 Latest Caselaw 465 ALL
Judgement Date : 8 May, 2015

Allahabad High Court

Rajnees And 5 Others vs State Of U.P. & Another on 8 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- APPLICATION U/S 482 No. - 12630 of 2015
 

 
Applicant :- Rajnees And 5 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Pankaj Kumar Tyagi,Smt. Archana Tyagi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicants has not responded even in the revised call.

Accordingly, let this application be listed in ordinary course.

Order Date :- 8.5.2015

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