Jagdamba Bal Vidya Mandir ... vs Union Of India & Another
2015 Latest Caselaw 411 ALL

Citation : 2015 Latest Caselaw 411 ALL
Judgement Date : 6 May, 2015

Allahabad High Court

Jagdamba Bal Vidya Mandir ... vs Union Of India & Another on 6 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25972 of 2015
 

 
Petitioner :- Jagdamba Bal Vidya Mandir Sultangarh & Another
 
Respondent :- Union Of India & Another
 
Counsel for Petitioner :- Pradeep Verma
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Yashwant Varma,J.

Ms. Harshita Rani Vishwakarma has put in appearance on behalf of Union of India. She prays for and is granted three weeks' time to file a Counter Affidavit in this petition.

Post this matter in the third week of July.

Office to print the name of Ms. Harshita Rani Vishwakarma as the counsel for the respondent when the matter is listed next.

Order Date :- 6.5.2015

Arun K. Singh

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