Suresh Chand Jain And 3 Others vs State Of U.P. & Another
2015 Latest Caselaw 348 ALL

Citation : 2015 Latest Caselaw 348 ALL
Judgement Date : 4 May, 2015

Allahabad High Court

Suresh Chand Jain And 3 Others vs State Of U.P. & Another on 4 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- APPLICATION U/S 482 No. - 11697 of 2015
 

 
Applicant :- Suresh Chand Jain And 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- R.C. Chaudhary
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

From a perusal of the records of this application, it is apparent that on an earlier occasion, the Court had extended the time available to the applicants to surrender and appear before the court below. The order of the Court dated 2.2.2015 records that they were granted (two weeks and no more further time) for appearance and surrender before the Court below.

Accordingly and in light of the above, it would be appropriate that this application be placed before the appropriate Court.

Accordingly, let it be included in the Supplementary List of Fresh Cases of the regular Court on 11th May, 2015.

The matter shall not be treated as part-heard or tied-up to this Bench.

Order Date :- 4.5.2015

Arun K. Singh