Smt. Neeraj S. Sachan vs The State Of U.P. And 5 Others
2015 Latest Caselaw 346 ALL

Citation : 2015 Latest Caselaw 346 ALL
Judgement Date : 4 May, 2015

Allahabad High Court

Smt. Neeraj S. Sachan vs The State Of U.P. And 5 Others on 4 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 23079 of 2015
 

 
Petitioner :- Smt. Neeraj S. Sachan
 
Respondent :- The State Of U.P. And 5 Others
 
Counsel for Petitioner :- Sushil Kumar Mishra,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Babu Ram Yadav
 

 
Hon'ble Yashwant Varma,J.

On the request made by the learned Standing Counsel and counsel appearing for the Selection Board who pray for further time to complete their instructions, this matter shall stand adjourned today.

Accordingly, let this matter be included in the list of fresh cases of 18th May, 2015.

Order Date :- 4.5.2015

Arun K. Singh

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