C/M Madhav Uchchatar Madhyamik ... vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 337 ALL

Citation : 2015 Latest Caselaw 337 ALL
Judgement Date : 4 May, 2015

Allahabad High Court

C/M Madhav Uchchatar Madhyamik ... vs State Of U.P. And 3 Ors. on 4 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 17183 of 2015
 

 
Petitioner :- C/M Madhav Uchchatar Madhyamik Vidyalaya And Another
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Bimal Prasad,Vijay Prakash Pandey
 
Counsel for Respondent :- C.S.C.,Chandrajeet Yadav,Radha Kant Ojha
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicant prays for time to file his response.

Accordingly, this matter be posted after two weeks.

Order Date :- 4.5.2015

Arun K. Singh

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