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C/M Thru' Its Manager Gyan Bharti ... vs State Of U.P. & 3 Others
2015 Latest Caselaw 333 ALL

Citation : 2015 Latest Caselaw 333 ALL
Judgement Date : 4 May, 2015

Allahabad High Court
C/M Thru' Its Manager Gyan Bharti ... vs State Of U.P. & 3 Others on 4 May, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25386 of 2015
 

 
Petitioner :- C/M Thru' Its Manager Gyan Bharti Shiksha Sadan & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- M.M. Sahai,R. Sahai
 
Counsel for Respondent :- C.S.C.,Siddharth Khare
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of Sri Ashok Khare, learned Senior Counsel, let this matter be included in the list of fresh cases of 7.5.2015.

Order Date :- 4.5.2015

Arun K. Singh

 

 

 
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