C/M Mahavir Inter College And ... vs State Of U.P. Thru Secy. And Others
2015 Latest Caselaw 317 ALL

Citation : 2015 Latest Caselaw 317 ALL
Judgement Date : 1 May, 2015

Allahabad High Court

C/M Mahavir Inter College And ... vs State Of U.P. Thru Secy. And Others on 1 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 28170 of 2012
 

 
Petitioner :- C/M Mahavir Inter College And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- S.K. Shukla
 
Counsel for Respondent :- C.S.C.,G.K. Singh,L.K.Dwivedi,V.K. Singh
 

 
Hon'ble Yashwant Varma,J.

As prayed by the learned counsel for the petitioners, let this matter be listed on 12th May, 2015.

Order Date :- 1.5.2015

Arun K. Singh

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