Smt. Manjula Malviya And Another vs State Of U.P. Thru' Secry. And 2 ...
2015 Latest Caselaw 315 ALL

Citation : 2015 Latest Caselaw 315 ALL
Judgement Date : 1 May, 2015

Allahabad High Court

Smt. Manjula Malviya And Another vs State Of U.P. Thru' Secry. And 2 ... on 1 May, 2015

Bench: Arun Tandon, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 
Civil Misc. Review Application No.60800 of 2015
 
In
 

 
Case :- WRIT - C No. - 59680 of 2014
 

 
Petitioner :- Smt. Manjula Malviya And Another
 
Respondent :- State Of U.P. Thru' Secry. And 2 Others
 
Counsel for Petitioner :- Abhishek Malviya
 
Counsel for Respondent :- S.P. Singh,B.K.Ojha
 

 
Hon'ble Arun Tandon,J.

Hon'ble Harsh Kumar,J.

Heard learned counsel for the parties.

No case for review of the order is made out.

The review application is rejected.

Order Date :- 1.5.2015

Tamang

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