B.I.F.R. vs M/S Lunar Diamod Ltd
2015 Latest Caselaw 313 ALL

Citation : 2015 Latest Caselaw 313 ALL
Judgement Date : 1 May, 2015

Allahabad High Court

B.I.F.R. vs M/S Lunar Diamod Ltd on 1 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- MISC. COMPANY APPLICATION No. - 3 of 2005
 

 
Applicant :- B.I.F.R.
 
Opposite Party :- M/S Lunar Diamod Ltd
 
Counsel for Applicant :- O.L.U.S. Patole,O.L. M.K. Bagri,O.L. O.P. Sharma,Raj Nath N. Shukla
 
Counsel for Opposite Party :- Ashish Mishra,Ashok Bhatnagar,L.P. Singh,Maneesh Mehrotra,S,K,Mishra,V.K.Jaiswal
 

 
Hon'ble Yashwant Varma,J.

Sri R.N. Shukla, learned counsel appearing for the Official Liquidator is requested to re-look into and re-work if necessary Clause-2 in the proposed Terms of Condition of Sale.

Post this matter next friday i.e. 8th May, 2015.

Order Date :- 1.5.2015

Arun K. Singh

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