Sanju Devi & Another vs State Of U.P. & 2 Others
2015 Latest Caselaw 307 ALL

Citation : 2015 Latest Caselaw 307 ALL
Judgement Date : 1 May, 2015

Allahabad High Court

Sanju Devi & Another vs State Of U.P. & 2 Others on 1 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24968 of 2015
 

 
Petitioner :- Sanju Devi & Another
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Rajendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel prays for and is granted four weeks' time to file a reply in this petition. The petitioner shall have two weeks thereafter to file his Rejoinder Affidavit.

List this petition upon expiry of the aforesaid period.

Order Date :- 1.5.2015

Arun K. Singh

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