Moti Lal Nehru National Institute ... vs State Of U.P. & Others
2015 Latest Caselaw 305 ALL

Citation : 2015 Latest Caselaw 305 ALL
Judgement Date : 1 May, 2015

Allahabad High Court

Moti Lal Nehru National Institute ... vs State Of U.P. & Others on 1 May, 2015

Bench: Arun Tandon, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT TAX No. - 367 of 2011
 

 
Petitioner :- Moti Lal Nehru National Institute Of Technology, Allahabad
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Yashwant Varma,Prashant Mishra,Raghav Nayar
 
Counsel for Respondent :- C.S.C.,Rakesh Bahadur,S.D.Kautilya,S.K.Gupta
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shamsher Bahadur Singh,J.

Writ petition is dismissed.

For order, see our order of date passed on the memo of Writ Petition No. 1562 of 2010.

Order Date :- 1.5.2015

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