Km. Manjju Devi (Minor) ... vs State Of U.P. Thru. Prin.Secy., ...
2015 Latest Caselaw 828 ALL

Citation : 2015 Latest Caselaw 828 ALL
Judgement Date : 3 June, 2015

Allahabad High Court

Km. Manjju Devi (Minor) ... vs State Of U.P. Thru. Prin.Secy., ... on 3 June, 2015

Bench: Shabihul Hasnain, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- HABEAS CORPUS No. - 145 of 2015
 

 
Petitioner :- Km. Manjju Devi (Minor) Thru.Grand Father Raja Ram
 
Respondent :- State Of U.P. Thru. Prin.Secy., Home & 3 Others
 
Counsel for Petitioner :- Jay Prakash Singh Vats
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Shashi Kant,J.

Pup up tomorrow i.e., 04.06.2015 with the direction to the learned A.G.A. for seeking instructions.

Order Date :- 3.6.2015

Monika

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