Jeevan Prakash vs State Of U.P.
2015 Latest Caselaw 826 ALL

Citation : 2015 Latest Caselaw 826 ALL
Judgement Date : 2 June, 2015

Allahabad High Court

Jeevan Prakash vs State Of U.P. on 2 June, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19374 of 2015
 

 
Applicant :- Jeevan Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K. Rao
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is the second bail application. The first bail application of the applicant was rejected by this Court.

List with previous papers before the appropriate Bench at an early date.

Order Date :- 2.6.2015

Ashish Pd.

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