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Brijendra Kumar Verma vs State Of U.P.
2015 Latest Caselaw 825 ALL

Citation : 2015 Latest Caselaw 825 ALL
Judgement Date : 2 June, 2015

Allahabad High Court
Brijendra Kumar Verma vs State Of U.P. on 2 June, 2015
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19372 of 2015
 

 
Applicant :- Brijendra Kumar Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is the third bail application. The first two bail applications were rejected by this Court vide order dated 21.5.2014 and dated 27.3.2015  respectively by this Bench.

List with previous papers before the appropriate Bench at an early date.

Order Date :- 2.6.2015

Ashish Pd.

 

 

 
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