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Taufeeq vs State Of U.P.
2015 Latest Caselaw 823 ALL

Citation : 2015 Latest Caselaw 823 ALL
Judgement Date : 2 June, 2015

Allahabad High Court
Taufeeq vs State Of U.P. on 2 June, 2015
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19362 of 2015
 

 
Applicant :- Taufeeq
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- B.N. Pathak
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is the second bail application. The first bail application of the applicant was rejected by me vide order dated 26.3.2015.

List with previous papers before the appropriate Bench at an early date.

Order Date :- 2.6.2015

Ashish Pd.

 

 

 
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