Smt. Kamlesh vs State Of U.P.
2015 Latest Caselaw 815 ALL

Citation : 2015 Latest Caselaw 815 ALL
Judgement Date : 1 June, 2015

Allahabad High Court

Smt. Kamlesh vs State Of U.P. on 1 June, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15485 of 2015
 

 
Applicant :- Smt. Kamlesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Taking into account the allegation levelled against the applicant and period of detention, list in the week commencing 3.8.2015.

Order Date :- 1.6.2015

Ashish Pd.

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