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Krishna Pratap Singh vs State Of U.P.
2015 Latest Caselaw 811 ALL

Citation : 2015 Latest Caselaw 811 ALL
Judgement Date : 1 June, 2015

Allahabad High Court
Krishna Pratap Singh vs State Of U.P. on 1 June, 2015
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15474 of 2015
 

 
Applicant :- Krishna Pratap Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- L.C. Mishra,Vijay Singh Sengar
 
Counsel for Opposite Party :- Govt. Advocate,K.D.Awasthi
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Taking into account the allegation levelled against the applicant, list in the week commencing 3.8.2015.

Order Date :- 1.6.2015

Ashish Pd.

 

 

 
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