Ansar Husain (Objection Filed) vs State Of U.P.
2015 Latest Caselaw 969 ALL

Citation : 2015 Latest Caselaw 969 ALL
Judgement Date : 1 July, 2015

Allahabad High Court

Ansar Husain (Objection Filed) vs State Of U.P. on 1 July, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- U/S 482/378/407 No. - 687 of 2009
 

 
Applicant :- Ansar Husain (Objection Filed)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mahendra Pratap Verma
 
Counsel for Opposite Party :- Govt. Advocate,Raj Kumar Tripathi
 

 
Hon'ble Ashwani Kumar Singh,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List after two weeks.

Order Date :- 1.7.2015

kvg/-

Download the LatestLaws.com Mobile App